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Shama And Anr. vs State Of U.P. And 5 Others
2016 Latest Caselaw 3993 ALL

Citation : 2016 Latest Caselaw 3993 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Shama And Anr. vs State Of U.P. And 5 Others on 8 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 11021 of 2016
 

 
Petitioner :- Shama And Anr.
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Pawan Kumar Dubey
 
Counsel for Respondent :- G.A.,Karunesh Narayan Tripathi 
 
Hon'ble Abhai Kumar, J.

Sri Karunesh Narayan Tripathi, learned counsel for the respondent no. 7 is present. He has stated that he will file Vakalanama on the next date of listing. He has further prayed for time to produce the corpus.

List on 28th July, 2016.

On the next date of listing the corpus will be produced by respondent no. 7.

Order Date :- 08.07.2016.

Vinod.

 

 

 

 
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