Ramji And 2 Others vs Chief Revenue Officer/D.D.C., ...
2016 Latest Caselaw 3984 ALL

Citation : 2016 Latest Caselaw 3984 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Ramji And 2 Others vs Chief Revenue Officer/D.D.C., ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 29161 of 2016
 

 
Petitioner :- Ramji And 2 Others
 
Respondent :- Chief Revenue Officer/D.D.C., Ghazipur And Another
 
Counsel for Petitioner :- Rajesh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as fresh on 14th July, 2016.

Order Date :- 8.7.2016

Rahul /-

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