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Suresh Chandra Sharma vs Asstt. Regional Manager ...
2016 Latest Caselaw 3960 ALL

Citation : 2016 Latest Caselaw 3960 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Suresh Chandra Sharma vs Asstt. Regional Manager ... on 6 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 3199 of 2000
 

 
Petitioner :- Suresh Chandra Sharma
 
Respondent :- Asstt. Regional Manager U.P.S.R.T.C. And Others
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned for the day.

List in the next cause list.

Order Date :- 6.7.2016

AU

 

 

 
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