Smt.Kavita Gupta vs State Bank Of India & Others
2016 Latest Caselaw 3957 ALL

Citation : 2016 Latest Caselaw 3957 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Smt.Kavita Gupta vs State Bank Of India & Others on 6 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6182 of 1999
 

 
Petitioner :- Smt.Kavita Gupta
 
Respondent :- State Bank Of India & Others
 
Counsel for Petitioner :- B.B.Paul
 
Counsel for Respondent :- Navin Sinha,M.K. Gupta,Pankaj Agarwal,S.C.,Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Satish Chaturvedi, counsel for the respondent.

Order Date :- 6.7.2016

Download the LatestLaws.com Mobile App