Abhay Kumar Singh vs State Of U.P. And 6 Others
2016 Latest Caselaw 3953 ALL

Citation : 2016 Latest Caselaw 3953 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Abhay Kumar Singh vs State Of U.P. And 6 Others on 6 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 46215 of 2015
 

 
Petitioner :- Abhay Kumar Singh
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Since the roster has been changed, list this case before appropriate bench in the week commencing 18.07.2016.

Order Date :- 6.7.2016

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