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Shri Vinay Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 3948 ALL

Citation : 2016 Latest Caselaw 3948 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Shri Vinay Kumar vs State Of U.P. And 3 Others on 6 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18425 of 2016
 

 
Petitioner :- Shri Vinay Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Chandra Shekhar,Abhishek Kumar Srivastava,C.S. Srivastava,Sudhanshu Srivastava
 
Counsel for Respondent :- C.S.C.,Arvind Kumar Trivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Standing Counsel, list this case again in the next cause list among top ten case with liberty to the learned counsel for the petitioner to make mention to take up the matter out of turn.

Order Date :- 6.7.2016

AU

 

 

 
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