Smt. Geeta Mishra And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 3938 ALL

Citation : 2016 Latest Caselaw 3938 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Smt. Geeta Mishra And 3 Others vs State Of U.P. And Another on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 382 of 2015
 

 
Applicant :- Smt. Geeta Mishra And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,N.K.Pandey,V.N.Tripathi
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 6.7.2016

G.S

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