Guddi And 4 Others vs State Of U.P. And Another
2016 Latest Caselaw 3929 ALL

Citation : 2016 Latest Caselaw 3929 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Guddi And 4 Others vs State Of U.P. And Another on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 564 of 2014
 

 
Applicant :- Guddi And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Opposite Party :- Govt.Advocate,M K Tripathi,P N Tripathi
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Ali Hasan, learned counsel for the applicant.

List in the next cause list.

Order Date :- 6.7.2016

G.S

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