Munga Lal vs State Of U.P.
2016 Latest Caselaw 3922 ALL

Citation : 2016 Latest Caselaw 3922 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Munga Lal vs State Of U.P. on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 919 of 2015
 

 
Appellant :- Munga Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjive Kumar Gupta Ist
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. None is present from the side of appellant. The paper book has not been prepared.

The office is directed to get the paper book prepare.

List this appeal in its turn.

Order Date :- 6.7.2016

G.S

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