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Dr. Seema Jaiswal vs State Of U.P. And Another
2016 Latest Caselaw 3921 ALL

Citation : 2016 Latest Caselaw 3921 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Dr. Seema Jaiswal vs State Of U.P. And Another on 6 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 513 of 2014
 

 
Applicant :- Dr. Seema Jaiswal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- A.P. Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Manish Tiwary
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the applicant, list in the next cause list. 

Order Date :- 6.7.2016

G.S

 

 

 
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