Citation : 2016 Latest Caselaw 3899 ALL
Judgement Date : 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 5903 of 1999 Applicant :- Suresh Kumar Mourya Opposite Party :- State Of U.P. And Others Counsel for Applicant :- Vinay Saran Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
At the request of learned counsel for the applicant, the case is passed over for the day.
Let the matter be listed after two weeks.
Order Date :- 5.7.2016
RU
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