Shishupal And Anr. vs State Of U.P.
2016 Latest Caselaw 3898 ALL

Citation : 2016 Latest Caselaw 3898 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Shishupal And Anr. vs State Of U.P. on 5 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 917 of 2016
 

 
Appellant :- Shishupal And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajesh Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted three weeks' time to file counter affidavit/objection.

List on 27.7.2016.

Order Date :- 5.7.2016

G.S

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