Komal & Another vs State Of U.P. & 6 Others
2016 Latest Caselaw 3888 ALL

Citation : 2016 Latest Caselaw 3888 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Komal & Another vs State Of U.P. & 6 Others on 5 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 21061 of 2016
 

 
Petitioner :- Komal & Another
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Archana Rani
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

As per office report complete steps have not been taken.

Copies of the petition were not supplied alongwith necessary draft, so counsel for the petitioner is directed to take complete steps.

In compliance of the order dated 10.05.2016, a draft of Rs.15,000/- (fifteen thousand) has already been deposited by the petitioner.

Notice will be issued as per directions given in the order dated 10.05.2016.

List on 10th August, 2016.

In the meantime counter affidavit, if any, may be filed.

Order Date :- 05.07.2016.

Vinod.

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