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Behari Lal vs State Of U.P. & Others
2016 Latest Caselaw 3884 ALL

Citation : 2016 Latest Caselaw 3884 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Behari Lal vs State Of U.P. & Others on 5 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3929 of 1999
 

 
Applicant :- Behari Lal
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- L.M. Singh
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of the applicant to press this petition.

The case is pending since 1999 and cannot be kept pending for years together by mere filing the restoration application.

The restoration application is dismissed for want of prosecution.

Office is directed to communicate this order to the court below within three weeks through Fax. The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 5.7.2016

RU

 

 

 
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