Citation : 2016 Latest Caselaw 3882 ALL
Judgement Date : 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 35684 of 2015 Petitioner :- Khamani And 2 Others Respondent :- Deputy Director Of Consolidation And 2 Others Counsel for Petitioner :- Ramesh Chandra Tiwari Counsel for Respondent :- C.S.C.,T.A. Khan Hon'ble Ram Surat Ram (Maurya),J.
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Order Date :- 5.7.2016
Rahul /-
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