Smt. Barmali Pun Magar vs State Of U.P.
2016 Latest Caselaw 3880 ALL

Citation : 2016 Latest Caselaw 3880 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Smt. Barmali Pun Magar vs State Of U.P. on 5 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- JAIL APPEAL No. - 995 of 2015
 

 
Appellant :- Smt. Barmali Pun Magar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 
Hon'ble Abhai Kumar, J.

Sri Arvind Kumar Goswami, has been appointed as Amicus Curiae in Criminal Jail Appeal No. 995 of 2015. He will argue the case on the next date of listing.

Summon the original Lower Court Record.

Office is directed to serve a copy of memo of appeal to the Amicus Curiae.

List immediately thereafter.

Order Date :- 05.07.2016.

Vinod.

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