Reet Ram And Others vs D.D.C. And Others
2016 Latest Caselaw 3867 ALL

Citation : 2016 Latest Caselaw 3867 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Reet Ram And Others vs D.D.C. And Others on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 73192 of 2011
 

 
Petitioner :- Reet Ram And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- L.P. Singh,P.K. Sharma
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Singh,Pradeep Kumar Rai,S.S. Sisodia
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed by the counsel for the petitioners.

List in next cause list.

Order Date :- 5.7.2016

Rahul /-

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