Chinta Haran Yadav vs D.D.C./D.M. And 3 Ors.
2016 Latest Caselaw 3866 ALL

Citation : 2016 Latest Caselaw 3866 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Chinta Haran Yadav vs D.D.C./D.M. And 3 Ors. on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 28769 of 2016
 

 
Petitioner :- Chinta Haran Yadav
 
Respondent :- D.D.C./D.M. And 3 Ors.
 
Counsel for Petitioner :- Salil Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Put up as fresh on 18th July, 2016.

In the meantime Standing Counsel may take instruction in the matter.

Till next date of listing, the parties shall maintain status quo on the spot.

Order Date :- 5.7.2016

Rahul /-

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