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Banaras Hindu University vs Board Of Revenue Allahabad And 5 ...
2016 Latest Caselaw 3864 ALL

Citation : 2016 Latest Caselaw 3864 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Banaras Hindu University vs Board Of Revenue Allahabad And 5 ... on 5 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 26702 of 2016
 

 
Petitioner :- Banaras Hindu University
 
Respondent :- Board Of Revenue Allahabad And 5 Others
 
Counsel for Petitioner :- Arun Prakash
 
Counsel for Respondent :- C.S.C.,Vijay Shanker
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as fresh on 12th July, 2016.

Order Date :- 5.7.2016

Rahul /-

 

 

 
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