Krishnanand vs Board Of Revenue Alld. And 17 ...
2016 Latest Caselaw 3858 ALL

Citation : 2016 Latest Caselaw 3858 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Krishnanand vs Board Of Revenue Alld. And 17 ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 15641 of 2014
 

 
Petitioner :- Krishnanand
 
Respondent :- Board Of Revenue Alld. And 17 Others
 
Counsel for Petitioner :- R.K. Pandey,S.K. Pandey
 
Counsel for Respondent :- C.S.C.,Diwakar Singh,Pawan Kumar Shukla,Vikram Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List against along with Writ B No. 26909 of 2014 showing full particulars of parties and their counsels.

Order Date :- 5.7.2016

Rahul /-

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