Smt. Phoolwati vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3855 ALL

Citation : 2016 Latest Caselaw 3855 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Smt. Phoolwati vs Dy. Director Of Consolidation, ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 69151 of 2010
 

 
Petitioner :- Smt. Phoolwati
 
Respondent :- Dy. Director Of Consolidation, Gautam Budh Nagar & Others
 
Counsel for Petitioner :- P.K.S. Paliwal,Pankaj Govil,S.C.Verma
 
Counsel for Respondent :- C.S.C.,Ayub Khan,Pankaj Dubey,S.K.Misra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri Pankaj Dubey, counsel for the respondents.

List in next cause list.

Order Date :- 5.7.2016

Rahul /-

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