Citation : 2016 Latest Caselaw 3854 ALL
Judgement Date : 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - B No. - 44649 of 2015 Petitioner :- Shyamdulari Respondent :- Deputy Director Of Consolidation, Mau And 7 Others Counsel for Petitioner :- Dhirendra Singh,J.P. Singh Counsel for Respondent :- C.S.C.,Rajnarayn Singh Yadav Hon'ble Ram Surat Ram (Maurya),J.
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Order Date :- 5.7.2016
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