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Ramajor And 3 Others vs Dy.Director Of Consolidation And ...
2016 Latest Caselaw 3839 ALL

Citation : 2016 Latest Caselaw 3839 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Ramajor And 3 Others vs Dy.Director Of Consolidation And ... on 5 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 45609 of 2013
 

 
Petitioner :- Ramajor And 3 Others
 
Respondent :- Dy.Director Of Consolidation And Another
 
Counsel for Petitioner :- Dinesh Tiwari,V.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri Dinesh Tiwari, counsel for the petitioners.

List, peremptorily in next cause list.

Order Date :- 5.7.2016

Rahul /-

 

 

 
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