Jagdish Kumar Gupta vs State Of U.P. And 3 Others
2016 Latest Caselaw 3830 ALL

Citation : 2016 Latest Caselaw 3830 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Jagdish Kumar Gupta vs State Of U.P. And 3 Others on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14360 of 2016
 

 
Petitioner :- Jagdish Kumar Gupta
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Krishna Mohan Misra
 
Counsel for Respondent :- C.S.C.,Sajai Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner states that the identical matters are coming before this Court on 12.07.2016.

List/put up this case on 12.07.2016.

Order Date :- 5.7.2016

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