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Dr. Dalveer Singh vs C.B.I.
2016 Latest Caselaw 3828 ALL

Citation : 2016 Latest Caselaw 3828 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Dr. Dalveer Singh vs C.B.I. on 5 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23300 of 2015
 

 
Applicant :- Dr. Dalveer Singh
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- O.P. Rai,Manoj Kumar Singh
 
Counsel for Opposite Party :- N.I. Jafri
 

 
Hon'ble Pratyush Kumar,J.

On the request of learned counsel for the appellant, this case is passed over for the day.

Order Date :- 5.7.2016

G.S

 

 

 
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