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Rajesh @ Kallu And Another vs State Of U.P. And Another
2016 Latest Caselaw 3821 ALL

Citation : 2016 Latest Caselaw 3821 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Rajesh @ Kallu And Another vs State Of U.P. And Another on 4 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 483 of 2015
 

 
Applicant :- Rajesh @ Kallu And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manish Dev Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed today is taken on record. Rejoinder affidavit may be filed within three days.

List thereafter.

The office is directed to print the name of Sri Vivek Kumar Singh as counsel appearing  for the opposite party No.2

Order Date :- 4.7.2016

G.S

 

 

 
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