Puneet Kumar vs State Of U.P. & Another
2016 Latest Caselaw 3820 ALL

Citation : 2016 Latest Caselaw 3820 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Puneet Kumar vs State Of U.P. & Another on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 2 of 2016
 

 
Applicant :- Puneet Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vishnu Kumar,Sushil Kumar Tewari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, two weeks' time is granted for filing counter affidavit.

List on 21.7.2016.

Order Date :- 4.7.2016

G.S

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