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Jogendra And 3 Others vs State Of U.P.And Another
2016 Latest Caselaw 3819 ALL

Citation : 2016 Latest Caselaw 3819 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Jogendra And 3 Others vs State Of U.P.And Another on 4 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 63 of 2015
 

 
Applicant :- Jogendra And 3 Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Rajeev Sisodia,Shashank Kumar
 
Counsel for Opposite Party :- Govt.Advocate,Ram Kumar Dubey
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one  is present from the side of opposite party No.2

As per office report, notice could not be issued to the substituted newly named opposite party No.2 because the learned counsel for the applicant  did not take step for issuing of notice.

Steps be taken within seven days.

Office is directed to issue notice to the opposite party No.2 fixing 9.8.2016.

Order Date :- 4.7.2016

G.S

 

 

 
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