Citation : 2016 Latest Caselaw 3818 ALL
Judgement Date : 4 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 27 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 442 of 2015 Applicant :- Veer Pal Singh Opposite Party :- State Of U.P. And Another Counsel for Applicant :- K.K. Dwivedi,S.K.S. Wilton Counsel for Opposite Party :- Govt.Advocate Hon'ble Pratyush Kumar,J.
On the request of learned counsel for the applicant, this case is passed over for the day.
Order Date :- 4.7.2016
G.S
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