Anil Kumar Jindal vs State Of U.P. And Another
2016 Latest Caselaw 3816 ALL

Citation : 2016 Latest Caselaw 3816 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Anil Kumar Jindal vs State Of U.P. And Another on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 363 of 2015
 

 
Applicant :- Anil Kumar Jindal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Kashif Zaidi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

On the request of learned counsel for the applicant, this case is passed over for the day.

Order Date :- 4.7.2016

G.S

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