Vinod Kumar vs State Of U.P. And Another
2016 Latest Caselaw 3815 ALL

Citation : 2016 Latest Caselaw 3815 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Vinod Kumar vs State Of U.P. And Another on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 345 of 2015
 

 
Applicant :- Vinod Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Santosh Kumar Srivastava,Smt. Alka Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Anoop Trivedi,S R Askari
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. None present on behalf of the applicant to press this application whereas learned Additional Government Advocate is present for the State-respondent.

Accordingly, the application is dismissed for want of prosecution.

Order Date :- 4.7.2016

G.S

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