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Krishna Deo Narayan Ram vs State Of U.P.And Another
2016 Latest Caselaw 3812 ALL

Citation : 2016 Latest Caselaw 3812 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Krishna Deo Narayan Ram vs State Of U.P.And Another on 4 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34612 of 2014
 

 
Applicant :- Krishna Deo Narayan Ram
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ashutosh Yadav,Abhilasha Singh
 
Counsel for Opposite Party :- Govt.Advocate,Anurag Khanna
 

 
Hon'ble Pratyush Kumar,J.

List on 14.7.2016, showing the name of Sri Amit Mishra as counsel for C.B.I.

Order Date :- 4.7.2016

G.S

 

 

 
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