Smt. Rekha Sharma vs C.B.I./A.C.B., Ghaziabad
2016 Latest Caselaw 3803 ALL

Citation : 2016 Latest Caselaw 3803 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Smt. Rekha Sharma vs C.B.I./A.C.B., Ghaziabad on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42671 of 2015
 

 
Applicant :- Smt. Rekha Sharma
 
Opposite Party :- C.B.I./A.C.B., Ghaziabad
 
Counsel for Applicant :- Satish Kumar Tyagi
 
Counsel for Opposite Party :- Nazrul Islam Jafri,Gyan Prakash (Cbi)
 

 
Hon'ble Pratyush Kumar,J.

List on 14.7.2016, showing the name of Sri Amit Mishra as counsel for C.B.I.

Order Date :- 4.7.2016

G.S

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