Maya Ram Bhatt vs State Of U.P. And Anr.
2016 Latest Caselaw 3800 ALL

Citation : 2016 Latest Caselaw 3800 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Maya Ram Bhatt vs State Of U.P. And Anr. on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1266 of 2013
 

 
Appellant :- Maya Ram Bhatt
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Binod Kumar Jha,J.S.Pandey
 
Counsel for Respondent :- Govt. Advocate,Devendra Kumar,Nazrul Islam Jafri,Pranay Krishna
 

 
Hon'ble Pratyush Kumar,J.

List on 14.7.2016 showing the name of Sri Amit Mishra as counsel for C.B.I.

Order Date :- 4.7.2016

G.S

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