Vivek Sudarshan vs C.B.I.
2016 Latest Caselaw 3791 ALL

Citation : 2016 Latest Caselaw 3791 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Vivek Sudarshan vs C.B.I. on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20408 of 2015
 

 
Applicant :- Vivek Sudarshan
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi,Krishna Singh,Kuldeep Saxena,N.K. Maurya,Sanjay Agarwal
 
Counsel for Opposite Party :- Anurag Khanna,A.S.G.I.,N.I. Jafri
 

 
Hon'ble Pratyush Kumar,J.

List on 14.7.2016, showing the name of Sri Amit Mishra as counsel for C.B.I.

Order Date :- 4.7.2016

G.S

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