State Of U.P. vs Jagannath Singh
2016 Latest Caselaw 3774 ALL

Citation : 2016 Latest Caselaw 3774 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

State Of U.P. vs Jagannath Singh on 4 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 93 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Jagannath Singh
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the request of learned A.G.A for the State, the case is passed over for the day.

Meanwhile, the opposite party may file counter affidavit.

List in the next cause list.

Order Date :- 04.07.2016

Vinod.

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