Safina Khatoon vs State
2016 Latest Caselaw 3772 ALL

Citation : 2016 Latest Caselaw 3772 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Safina Khatoon vs State on 4 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- JAIL APPEAL No. - 835 of 2015
 

 
Appellant :- Safina Khatoon
 
Respondent :- State
 
Counsel for Appellant :- From Jail,N.D.Rai
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Abhai Kumar, J.

Learned counsel for the appellant and learned A.G.A for the State are present.

As per office report the lower court record has been received.

Let paper book be prepared by the office as per rules.

List immediately thereafter.

Order Date :- 04.07.2016.

Vinod.

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