Kalika vs State Of U.P.
2016 Latest Caselaw 3770 ALL

Citation : 2016 Latest Caselaw 3770 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Kalika vs State Of U.P. on 4 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2003 of 2016
 

 
Appellant :- Kalika
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prabhakant Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Abhai Kumar, J.

Counter affidavit filed today on behalf of State is taken on record.

List in the next cause list.

Order Date :- 4.7.2016

Vinod.

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