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Udai Raj And 5 Others vs State Of U.P.
2016 Latest Caselaw 3767 ALL

Citation : 2016 Latest Caselaw 3767 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Udai Raj And 5 Others vs State Of U.P. on 4 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 298 of 2015
 

 
Appellant :- Udai Raj And 5 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A. Kumar Srivastava,M.P.Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Let the case be listed in the week commencing 11.7.2016 before another Bench. This case may not be treated as tied up or part heard to this Bench.

Order Date :- 4.7.2016

RU

 

 

 
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