H.P. Gupta And Others vs State Of U.P. & Another
2016 Latest Caselaw 3763 ALL

Citation : 2016 Latest Caselaw 3763 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

H.P. Gupta And Others vs State Of U.P. & Another on 4 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4052 of 1999
 

 
Applicant :- H.P. Gupta And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dilip Kumar,Rajiv Gupta
 
Counsel for Opposite Party :- A.Ga.,Vijaya Prakash
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of Shri Vijaya Prakash, learned counsel for opposite party no.2, the case is passed over for the day.

Let the case be listed after two weeks.

Order Date :- 4.7.2016

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