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Jaspal Singh vs State Of U.P.
2016 Latest Caselaw 3759 ALL

Citation : 2016 Latest Caselaw 3759 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Jaspal Singh vs State Of U.P. on 4 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5543 of 2000
 

 
Applicant :- Jaspal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K.Arora
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. prays for and is allowed three weeks further and no more time to file counter affidavit.

Let the case be listed immediately after three weeks.

Order Date :- 4.7.2016

RU

 

 

 
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