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Virendra vs State Of U.P. & Another
2016 Latest Caselaw 3757 ALL

Citation : 2016 Latest Caselaw 3757 ALL
Judgement Date : 4 July, 2016

Allahabad High Court
Virendra vs State Of U.P. & Another on 4 July, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 5654 of 2000
 

 
Applicant :- Virendra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Y.K.Sinha
 
Counsel for Opposite Party :- Govt. Advocate,R.B. Shukla,Ram Babu Sharma
 

 
Hon'ble Naheed Ara Moonis,J.

A report has been received from the Chief Judicial Magistrate, Ghaziabad, dated 25.6.2016 about the death of respondent no.2 Sheo Raj Singh. Death certificate issued by Sabhasad, Ward No.10, Nagar Palika Parishad, Muradnagar, District Ghaziabad indicates that the respondent no.2 Sheo Raj Singh died before 4-5 months ago. The police has also enquired about the death of Sheo Raj Singh from the relatives of the deceased Sheo Raj Singh.

In view of the report of Chief Judicial Magistrate, Ghaziabad, learned counsel for the applicant may file substitution application for substituting the heirs of the complainant Sheo Raj Singh within three weeks. 

Let the case be listed immediately after three weeks.

Order Date :- 4.7.2016

RU

 

 

 
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