Rama Pati Pandey vs State Of U.P. & Others
2016 Latest Caselaw 3751 ALL

Citation : 2016 Latest Caselaw 3751 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Rama Pati Pandey vs State Of U.P. & Others on 4 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 2842 of 2000
 

 
Applicant :- Rama Pati Pandey
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- D.K. Singh,Vinay Malviya
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on account of illness slip of Shri Vinay Malviya, learned counsel for the applicant.

Let the case be listed in the next cause list peremptorily.

Order Date :- 4.7.2016

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