Abdul Waqar And 4 Others vs State Of U.P. And 5 Others
2016 Latest Caselaw 3742 ALL

Citation : 2016 Latest Caselaw 3742 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Abdul Waqar And 4 Others vs State Of U.P. And 5 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29837 of 2016
 

 
Petitioner :- Abdul Waqar And 4 Others
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for State functionaries while Sri Shivam Yadav appears for 4 and 6.

As prayed by them, two weeks time is granted to seek instruction in the matter.

List this case on 24.08.2016.

Order Date :- 4.7.2016

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