Ganesh Prasad And 2 Others vs Settlement Officer Of ...
2016 Latest Caselaw 3739 ALL

Citation : 2016 Latest Caselaw 3739 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ganesh Prasad And 2 Others vs Settlement Officer Of ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 56856 of 2015
 

 
Petitioner :- Ganesh Prasad And 2 Others
 
Respondent :- Settlement Officer Of Consolidation, Allahabad And 12 Others
 
Counsel for Petitioner :- Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Admittedly against the order of Consolidation Officer an appeal has been filed as such this Court by order dated 5.1.2016 has declined to issue any mandamus.

List after three months.

If in the meantime, the appeal is finally decided then the petitioner may move a listing application along with the order passed in the appeal.

Order Date :- 4.7.2016

Rahul /-

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