Smt.Manju Tiwari vs State Of U.P. And 4 Others
2016 Latest Caselaw 3738 ALL

Citation : 2016 Latest Caselaw 3738 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Smt.Manju Tiwari vs State Of U.P. And 4 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29749 of 2016
 

 
Petitioner :- Smt.Manju Tiwari
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sudhakar Pandey
 
Counsel for Respondent :- C.S.C.,R.C.Upadhyay,Sanjay Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is adjourned.

Put up this case on 11.07.2016 before appropriate bench as supplementary fresh.

Order Date :- 4.7.2016

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