Ram Chandra vs Deputy Director Of Consolidation ...
2016 Latest Caselaw 3734 ALL

Citation : 2016 Latest Caselaw 3734 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ram Chandra vs Deputy Director Of Consolidation ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 50473 of 2015
 

 
Petitioner :- Ram Chandra
 
Respondent :- Deputy Director Of Consolidation Banda And Another
 
Counsel for Petitioner :- Akhilesh Tiwari
 
Counsel for Respondent :- C.S.C.,Ashok Gupta,Ashok Kumar Gupta
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, two weeks time is allowed for filing rejoinder affidavit.

List thereafter.

Interim order shall continue till next date of listing.

Order Date :- 4.7.2016

Rahul /-

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