Rajiv Kumar And 4 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 3711 ALL

Citation : 2016 Latest Caselaw 3711 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Rajiv Kumar And 4 Others vs State Of U.P. And 2 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29813 of 2016
 

 
Petitioner :- Rajiv Kumar And 4 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anand Mani Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case before appropriate bench on 13.07.2016 as supplementary fresh.

Order Date :- 4.7.2016

Download the LatestLaws.com Mobile App