Shreya Tiwari And Another vs State Of U.P. Thru Home Secy. And 3 ...
2016 Latest Caselaw 3707 ALL

Citation : 2016 Latest Caselaw 3707 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Shreya Tiwari And Another vs State Of U.P. Thru Home Secy. And 3 ... on 4 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 46521 of 2015
 

 
Petitioner :- Shreya Tiwari And Another
 
Respondent :- State Of U.P. Thru Home Secy. And 3 Others
 
Counsel for Petitioner :- Pawan Kumar Tripathi
 
Counsel for Respondent :- Govt.Advocate,R.K.Dubey,S.K.Pandey
 
Hon'ble Abhai Kumar, J.

On the illness slips of Sri R.K. Dubey and Sri S.K. Pandey, learned counsel for the respondents, the case is passed over for the day.

List in the next cause list.

Order Date :- 04.07.2016.

Vinod.

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