Mangey Ram And Another vs State Of U.P. Thru Secy. And 5 ...
2016 Latest Caselaw 3705 ALL

Citation : 2016 Latest Caselaw 3705 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mangey Ram And Another vs State Of U.P. Thru Secy. And 5 ... on 4 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 48801 of 2015
 

 
Petitioner :- Mangey Ram And Another
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- Santosh Tripathi
 
Counsel for Respondent :- Govt.Advocate,Manoj Kumar Pandey
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri Santosh Tripathi, learned counsel for the petitioner, the case is passed over for the day.

List in the next cause list.

Order Date :- 04.07.2016.

Vinod.

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